Patna High Court - Orders
Parmeshwar Mandal And Ors vs The State Of Bihar Through Mr. R. K. ... on 21 August, 2019
Bench: Chief Justice, Rajeev Ranjan Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.243 of 2018
In
Civil Writ Jurisdiction Case No.64 of 2017
======================================================
Shaligram Prasad Singh and Ors
... ... Petitioner/s
Versus
The State Of Bihar The Chief Secretary Govt. Of Bihar, Patna, Namely
Anjani Kumar Singh and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1798 of 2017
In
Civil Writ Jurisdiction Case No.384 of 2017
======================================================
Harendra Mishra and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary Govt. Of Bihar, Patna
Namely Anjani Kumari Singh an
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2168 of 2017
In
Civil Writ Jurisdiction Case No.2314 of 2017
======================================================
Chandra Shekhar Mandal and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary Govt. Of Bihar, Patna
Namely Anjani Kumar Singh and
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2805 of 2017
In
Civil Writ Jurisdiction Case No.10733 of 2016
======================================================
Vishawnath Jha and Ors
... ... Petitioner/s
Versus
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
2/26
Sri R. K. Mahajan, The State Of Bihar Through Its Secretary, Education
Department and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3148 of 2017
In
Civil Writ Jurisdiction Case No.16260 of 2016
======================================================
Md. Nesar and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary Govt. Of Bihar, Patna
Namely Anjani Kumar Singh and
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3228 of 2017
In
Civil Writ Jurisdiction Case No.46 of 2017
======================================================
Arun Kumar Singh and Ors
... ... Petitioner/s
Versus
The State Of Bihar, Through The Chief Secretary Govt. Of Bihar, Patna
Namely Anjani Kumar Singh and
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3424 of 2017
In
Civil Writ Jurisdiction Case No.9658 of 2016
======================================================
Prem Prakash Tiwary and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through Anjani Kumar, Chief Secretary, Old Secretariat,
Patna and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3617 of 2017
In
Civil Writ Jurisdiction Case No.9711 of 2017
======================================================
Bishnudeo Kumar and Ors
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
3/26
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3618 of 2017
In
Civil Writ Jurisdiction Case No.6045 of 2017
======================================================
Prafulla Kumar Jha and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through Sri Anjani Kumar, The Chief Secretary, Old
Secretariat, Government Of Bi
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3843 of 2017
In
Civil Writ Jurisdiction Case No.6045 of 2017
======================================================
Manju Kumari and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through Sri Anjani Kumar, The Chief Secretary, Old
Secretariat, Government Of Bi
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 399 of 2018
In
Civil Writ Jurisdiction Case No.19486 of 2016
======================================================
Ram Injor Singh and Ors
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1639 of 2018
In
Civil Writ Jurisdiction Case No.7542 of 2017
======================================================
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
4/26
Ram Krishna Mishra and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary Govt. Of Bihar, Patna
Namely Anjani Kumar Singh an
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1642 of 2018
In
Civil Writ Jurisdiction Case No.10666 of 2016
======================================================
Parmeshwar Mandal and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through Mr. R. K. Mahajan, Principal Secretary, Human
Resources Development Depa
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1643 of 2018
In
Civil Writ Jurisdiction Case No.11391 of 2017
======================================================
Ajeet Kumar Chanda and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through Mr. R. K. Mahajan, Principal Secretary, Human
Resources Development Depa
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1691 of 2018
In
Civil Writ Jurisdiction Case No.11281 of 2017
======================================================
Sujit Kumar Mandal
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
5/26
Miscellaneous Jurisdiction Case No. 1771 of 2018
In
Civil Writ Jurisdiction Case No.12971 of 2017
======================================================
Ram Raj Yadav and Ors
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1782 of 2018
In
Civil Writ Jurisdiction Case No.14914 of 2017
======================================================
Upendra Prasad
... ... Petitioner/s
Versus
The State Of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1804 of 2018
In
Civil Writ Jurisdiction Case No.9953 of 2017
======================================================
Manoj Kumar Thakur and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary Namely Mr. Anjani Kumar
Singh, Govt. Of Bihar and Or
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1843 of 2018
In
Civil Writ Jurisdiction Case No.13963 of 2017
======================================================
Nilesh Kumar Pandey
... ... Petitioner/s
Versus
The State Of Bihar Through Sri Deepak Kumar, The Chief Secretary,
Government Of Bihar, Patna and Or
... ... Opposite Party/s
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
6/26
======================================================
with
Miscellaneous Jurisdiction Case No. 1855 of 2018
In
Civil Writ Jurisdiction Case No.15596 of 2017
======================================================
Dheerendra Kumar Bishwas and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary, Government Of Bihar,
Patna and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1982 of 2018
In
Civil Writ Jurisdiction Case No.490 of 2017
======================================================
Atul Priyadarshi Singh and Ors
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2002 of 2018
In
Civil Writ Jurisdiction Case No.11768 of 2017
======================================================
Akhileshwar Prasad Singh and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through Mr. R. K. Mahajan, Principal Secretary, Human
Resources Development Depa
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2023 of 2018
In
Civil Writ Jurisdiction Case No.15861 of 2017
======================================================
Chhotelal Paswan and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through Its Chief Secretary, Government Of Bihar, Patna
Namely Sri Deepak Kumar
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
7/26
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2081 of 2018
In
Civil Writ Jurisdiction Case No.14621 of 2017
======================================================
Dhruv Kumar Pathak
... ... Petitioner/s
Versus
The State Of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2099 of 2018
In
Civil Writ Jurisdiction Case No.16363 of 2017
======================================================
Ram Bhagwan Chaudhary
... ... Petitioner/s
Versus
The State Of Bihar Through
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2128 of 2018
In
Civil Writ Jurisdiction Case No.10277 of 2017
======================================================
Suresh Kumar Singh and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary Govt. Of Bihar, Patna
Namely Deepak Kumar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2131 of 2018
In
Civil Writ Jurisdiction Case No.16923 of 2017
======================================================
Ashraf Hussain Khan
... ... Petitioner/s
Versus
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
8/26
The State Of Bihar Through The Chief Secretary, Govt. Of Bihar, Patna,
Namely Deepak Kumar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2135 of 2018
In
Civil Writ Jurisdiction Case No.14142 of 2017
======================================================
Pramod Kumar Gupta
... ... Petitioner/s
Versus
The State Of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2142 of 2018
In
Civil Writ Jurisdiction Case No.647 of 2017
======================================================
Ram Kumar Bhagat and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary Namely Mr. Dipak Kumar,
Govt. Of Bihar, Old Secretar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2144 of 2018
In
Civil Writ Jurisdiction Case No.13517 of 2017
======================================================
Nirmala Devi
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary Namely Mr. Dipak Kumar,
Govt. Of Bihar, Old Secretar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2221 of 2018
In
Civil Writ Jurisdiction Case No.6339 of 2016
======================================================
Devendra Prasad Rai and Ors
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
9/26
... ... Petitioner/s
Versus
The State Of Bihar Through Deepak Kumar, The Chief Secretary, Old
Secretariat, Patna and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2225 of 2018
In
Civil Writ Jurisdiction Case No.13457 of 2017
======================================================
Sushil Kumar Mandal and Ors
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2226 of 2018
In
Civil Writ Jurisdiction Case No.4104 of 2017
======================================================
Dharmesh Yadav
... ... Petitioner/s
Versus
The State Of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2266 of 2018
In
Civil Writ Jurisdiction Case No.12763 of 2017
======================================================
Bijay Chaudhary and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through Its Chief Secretary, Government Of Bihar, Patna
Namely Sri Deepak Kumar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2275 of 2018
In
Civil Writ Jurisdiction Case No.15373 of 2017
======================================================
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
10/26
Shiv Shankar Mandal
... ... Petitioner/s
Versus
The State Of Bihar The Chief Secetary, Govt. Of Bihar, Patna Namely
Deepak Kumar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2283 of 2018
In
Civil Writ Jurisdiction Case No.16534 of 2017
======================================================
Hari Shankar Rai
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary Namely Mr. Dipak Kumar,
Govt. Of Bihar, Old Secretar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2358 of 2018
In
Civil Writ Jurisdiction Case No.13457 of 2017
======================================================
Raj Kishore Paswan and Ors
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2410 of 2018
In
Civil Writ Jurisdiction Case No.14914 of 2017
======================================================
Anil Kumar and Ors
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2411 of 2018
In
Civil Writ Jurisdiction Case No.14905 of 2017
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
11/26
======================================================
Md. Islamuddin and Ors
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2412 of 2018
In
Civil Writ Jurisdiction Case No.18265 of 2017
======================================================
Nagendra Prasad Mehta and Ors
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2460 of 2018
In
Civil Writ Jurisdiction Case No.12300 of 2017
======================================================
Vikash Kumar @ Vikas Kumar and Anr
... ... Petitioner/s
Versus
The State Of Bihar Through Anjani Kumar, Chief Secretary, Old Secretariat,
Patna and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2465 of 2018
In
Civil Writ Jurisdiction Case No.2632 of 2018
======================================================
Naresh Kumar @ Naresh Kumar Mandal
... ... Petitioner/s
Versus
The State Of Bihar.
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2594 of 2018
In
Civil Writ Jurisdiction Case No.18829 of 2017
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
12/26
======================================================
Shyama Sinha and Ors
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2611 of 2018
In
Civil Writ Jurisdiction Case No.3920 of 2017
======================================================
Kailash Prasad and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through Deepak Kumar, The Chief Secretary, Govt. Of
Bihar, Patna and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2692 of 2018
======================================================
Kanhaiya Prasad Singh and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through Its Chief Secretary, Government Of Bihar, Patna
Namely Sri Deepak Kumar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3048 of 2018
In
Civil Writ Jurisdiction Case No.12300 of 2017
======================================================
Pankaj Kumar Tiwary and Anr
... ... Petitioner/s
Versus
The State Of Bihar Through Anjani Kumar, Chief Secretary, Old Secretariat,
Patna and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3113 of 2018
In
Civil Writ Jurisdiction Case No.7559 of 2017
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
13/26
======================================================
Bhola Sah and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary, Old Secretariat, Patna and
Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3276 of 2018
In
Civil Writ Jurisdiction Case No.17143 of 2017
======================================================
Ram Jag Singh @ Ram Yagy Singh and Ors
... ... Petitioner/s
Versus
The State Of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3281 of 2018
In
Civil Writ Jurisdiction Case No.3767 of 2018
======================================================
Vijay Kumar Singh and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary, Old Secretariat, Govt. Of
Bihar, Patna and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3544 of 2018
In
Civil Writ Jurisdiction Case No.10168 of 2017
======================================================
Indra Kumari @ Indra Kumari Yadav and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through Its Commissioner Cum Secretary Education
Department Namely Shri R. K. Mah
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
14/26
Miscellaneous Jurisdiction Case No. 3548 of 2018
In
Civil Writ Jurisdiction Case No.8134 of 2017
======================================================
Kaushalya Sinha and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary, Old Secretariat, Patna,
Namely Sri Deepak Prasad an
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3555 of 2018
In
Civil Writ Jurisdiction Case No.13751 of 2017
======================================================
Ranjit Prasad Yadav
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3612 of 2018
In
Civil Writ Jurisdiction Case No.3703 of 2018
======================================================
Bablu Kumar Pandey
... ... Petitioner/s
Versus
The State Of Bihar Through Anjani Kumar, Chief Secretary, Old Secretariat,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3613 of 2018
In
Civil Writ Jurisdiction Case No.14221 of 2017
======================================================
Amit Kumar @ Amit Kr. Tewari
... ... Petitioner/s
Versus
The State of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
15/26
Miscellaneous Jurisdiction Case No. 3708 of 2018
In
Civil Writ Jurisdiction Case No.6847 of 2017
======================================================
Raj Kumar Chaupal and Ors
... ... Petitioner/s
Versus
Sri R. K. Mahajan, The Principal Secretary Education Department, Govt. Of
Bihar, Patna and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3792 of 2018
In
Civil Writ Jurisdiction Case No.5765 of 2018
======================================================
Vidya Devi
... ... Petitioner/s
Versus
The State Of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3836 of 2018
In
Civil Writ Jurisdiction Case No.14798 of 2017
======================================================
Om Prakash Yadav and Ors
... ... Petitioner/s
Versus
The State Of Bihar, Through The Principle Secretary, Department Of
Education, Government Of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4062 of 2018
In
Civil Writ Jurisdiction Case No.7488 of 2017
======================================================
Sakal Deo Kumar,
... ... Petitioner/s
Versus
The State Of Bihar
... ... Opposite Party/s
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
16/26
======================================================
with
Miscellaneous Jurisdiction Case No. 4094 of 2018
In
Civil Writ Jurisdiction Case No.10688 of 2017
======================================================
Indra Kumari and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through Sri R. K. Mahajan, Principal Secretary, Human
Resources Development Depa
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4116 of 2018
In
Civil Writ Jurisdiction Case No.9584 of 2017
======================================================
Rama Kumari
... ... Petitioner/s
Versus
The State Of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4248 of 2018
In
Civil Writ Jurisdiction Case No.285 of 2017
======================================================
Maya Nand Singh
... ... Petitioner/s
Versus
The State Of Bihar, Through Its Commissioner Cum Secretary, Department
Of Education,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4422 of 2018
In
Civil Writ Jurisdiction Case No.8040 of 2017
======================================================
Badruzamma and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through The Commissioner Cum Secretary, Department
Of Education, Govt. Of Bihar,
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
17/26
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4490 of 2018
In
Civil Writ Jurisdiction Case No.13153 of 2017
======================================================
Binod Kumar Jha
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4913 of 2018
In
Civil Writ Jurisdiction Case No.2679 of 2018
======================================================
Arun Kumar Patel
... ... Petitioner/s
Versus
The State Of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5030 of 2018
In
Civil Writ Jurisdiction Case No.15373 of 2017
======================================================
Sanjay Kumar
... ... Petitioner/s
Versus
The State Of Bihar, The Chief Secretary Govt. Of Bihar, Patna Namely
Deepak Kumar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 81 of 2019
In
Civil Writ Jurisdiction Case No.13457 of 2017
======================================================
Nirmal Kumar Thakur
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
18/26
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 126 of 2019
In
Civil Writ Jurisdiction Case No.1436 of 2017
======================================================
Babita Kumari
... ... Petitioner/s
Versus
The State Of Bihar Through Its Chief Secretary, Government Of Bihar, Patna
Namely Sri Deepak Kumar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 256 of 2019
In
Civil Writ Jurisdiction Case No.14491 of 2017
======================================================
Sanjay Kumar Madhu and Ors
... ... Petitioner/s
Versus
The State of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 401 of 2019
In
Civil Writ Jurisdiction Case No.17452 of 2017
======================================================
Rajeev Ranjan Singh and Ors
... ... Petitioner/s
Versus
The State of Bihar othrs
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 695 of 2019
In
Civil Writ Jurisdiction Case No.13255 of 2017
======================================================
Bindeshwari Das and Ors
... ... Petitioner/s
Versus
The State of Bihar and Ors
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
19/26
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 812 of 2019
In
Civil Writ Jurisdiction Case No.13802 of 2017
======================================================
Lokesh Jha
... ... Petitioner/s
Versus
The State of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 835 of 2019
In
Civil Writ Jurisdiction Case No.1553 of 2018
======================================================
Jay Prakash Pathak
... ... Petitioner/s
Versus
The State of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 836 of 2019
In
Civil Writ Jurisdiction Case No.18037 of 2017
======================================================
Devjeet Prasad @ Devjeet
... ... Petitioner/s
Versus
The State of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 840 of 2019
In
Civil Writ Jurisdiction Case No.14221 of 2017
======================================================
Arti Kumari and Ors
... ... Petitioner/s
Versus
The State of Bihar and Ors
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
20/26
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1338 of 2019
In
Civil Writ Jurisdiction Case No.384 of 2017
======================================================
Birendra Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1482 of 2019
In
Civil Writ Jurisdiction Case No.12698 of 2017
======================================================
Bhagwan Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1572 of 2019
In
Civil Writ Jurisdiction Case No.2520 of 2017
======================================================
Kamlesh Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1918 of 2019
In
Civil Writ Jurisdiction Case No.20699 of 2018
======================================================
Prem Lata Kumari
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
21/26
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1972 of 2019
In
Civil Writ Jurisdiction Case No.13590 of 2017
======================================================
Md. Afaque Alam @ Md. Aflaque Alam
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2101 of 2019
In
Civil Writ Jurisdiction Case No.19068 of 2016
======================================================
Anil kumar singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2396 of 2019
In
Civil Writ Jurisdiction Case No.2275 of 2017
======================================================
Jai Prakash Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
Appearance :
(In Miscellaneous Jurisdiction Case No. 243 of 2018)
For the Petitioner/s : Mr.Rabindra Nath Tiwari
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 1798 of 2017)
For the Petitioner/s : Mr.Maya Shankar Mishra
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 2168 of 2017)
For the Petitioner/s : Mr.Maya Shankar Mishra
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 2805 of 2017)
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
22/26
For the Petitioner/s : Mr.Devendra Kumar
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey Aag - 15
(In Miscellaneous Jurisdiction Case No. 3148 of 2017)
For the Petitioner/s : Mr.Maya Shankar Mishra
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 3228 of 2017)
For the Petitioner/s : Mr.Maya Shankar Mishra
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 3424 of 2017)
For the Petitioner/s : Mr.Rajive Ranjan Singh
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey Aag 15
(In Miscellaneous Jurisdiction Case No. 3617 of 2017)
For the Petitioner/s : Mr.Rakesh Ranjan
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 3618 of 2017)
For the Petitioner/s : Mr.Rakesh Ranjan
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 3843 of 2017)
For the Petitioner/s : Mr.Rakesh Ranjan
For the Opposite Party/s : Mr.Smt. Shilpa Singh - Ga 12
(In Miscellaneous Jurisdiction Case No. 399 of 2018)
For the Petitioner/s : Mr.Arvind Prasad Singh
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 1639 of 2018)
For the Petitioner/s : Mr.Maya Shankar Mishra
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey Aag 15
(In Miscellaneous Jurisdiction Case No. 1642 of 2018)
For the Petitioner/s : Mr.Dhirendra Nath Jha
For the Opposite Party/s : Mr.Smt. Shilpa Singh - Ga 12
(In Miscellaneous Jurisdiction Case No. 1643 of 2018)
For the Petitioner/s : Mr.Dhirendra Nath Jha
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 1691 of 2018)
For the Petitioner/s : Mr.Rajive Ranjan Singh
For the Opposite Party/s : Mr.Smt. Shilpa Singh - Ga 12
(In Miscellaneous Jurisdiction Case No. 1771 of 2018)
For the Petitioner/s : Mr.Sanjay Kumar
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 1782 of 2018)
For the Petitioner/s : Mr.Sanjay Kumar
For the Opposite Party/s : Mr.Smt. Shilpa Singh
(In Miscellaneous Jurisdiction Case No. 1804 of 2018)
For the Petitioner/s : Mr.Deepak Kumar
For the Opposite Party/s : Mr.Smt. Shilpa Singh - Ga 12
(In Miscellaneous Jurisdiction Case No. 1843 of 2018)
For the Petitioner/s : Mr.Ajay Kumar Jain
For the Opposite Party/s : Mr.Smt. Shilpa Singh - Ga 12
(In Miscellaneous Jurisdiction Case No. 1855 of 2018)
For the Petitioner/s : Mr.Kumar Vishoka Nand
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey
(In Miscellaneous Jurisdiction Case No. 1982 of 2018)
For the Petitioner/s : Mr.Sanjay Kumar
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 2002 of 2018)
For the Petitioner/s : Mr.Dhirendra Nath Jha
For the Opposite Party/s : Mr.Smt. Shilpa Singh - Ga 12
(In Miscellaneous Jurisdiction Case No. 2023 of 2018)
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
23/26
For the Petitioner/s : Mr.Sunil Kumar Dubey
For the Opposite Party/s : Mr.Smt. Shilpa Singh - Ga 12
(In Miscellaneous Jurisdiction Case No. 2081 of 2018)
For the Petitioner/s : Mr.Maya Shankar Mishra
For the Opposite Party/s : Mr.Aashutosh Ranjan Pandey
(In Miscellaneous Jurisdiction Case No. 2099 of 2018)
For the Petitioner/s : Mr.Maya Shankar Mishra
For the Opposite Party/s : Mr.Smt. Shilpa Singh
(In Miscellaneous Jurisdiction Case No. 2128 of 2018)
For the Petitioner/s : Mr.Maya Shankar Mishra
For the Opposite Party/s : Mr.Aashutosh Ranjan Pandey
(In Miscellaneous Jurisdiction Case No. 2131 of 2018)
For the Petitioner/s : Mr.Maya Shankar Mishra
For the Opposite Party/s : Mr.Smt. Shilpa Singh
(In Miscellaneous Jurisdiction Case No. 2135 of 2018)
For the Petitioner/s : Mr.Upendra Kumar Chaubey
For the Opposite Party/s : Mr.Smt. Shilpa Singh
(In Miscellaneous Jurisdiction Case No. 2142 of 2018)
For the Petitioner/s : Mr.Deepak Kumar
For the Opposite Party/s : Mr.P. K. Verma - Aag 3
(In Miscellaneous Jurisdiction Case No. 2144 of 2018)
For the Petitioner/s : Mr.Deepak Kumar
For the Opposite Party/s : Mr.Parth Sarthi - Ga 4
(In Miscellaneous Jurisdiction Case No. 2221 of 2018)
For the Petitioner/s : Mr.Rakesh Ranjan
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 2225 of 2018)
For the Petitioner/s : Mr.Upendra Kumar Chaubey
For the Opposite Party/s : Mr.Shrimati Shilpa Singh Ga 12
(In Miscellaneous Jurisdiction Case No. 2226 of 2018)
For the Petitioner/s : Mr.Sanjay Kumar
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey Aag 15
(In Miscellaneous Jurisdiction Case No. 2266 of 2018)
For the Petitioner/s : Mr.Panchu Ram
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 2275 of 2018)
For the Petitioner/s : Mr.Ashok Kumar Singh
For the Opposite Party/s : Mr.Smt. Shilpa Singh - Ga 12
(In Miscellaneous Jurisdiction Case No. 2283 of 2018)
For the Petitioner/s : Mr.Deepak Kumar
For the Opposite Party/s : Mr.P. K. Verma - Aag 3
(In Miscellaneous Jurisdiction Case No. 2358 of 2018)
For the Petitioner/s : Mr.Upendra Kumar Chaubey
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 2410 of 2018)
For the Petitioner/s : Mr.Upendra Kumar Chaubey
For the Opposite Party/s : Mr.Smt. Shilpa Singh - Ga 12
(In Miscellaneous Jurisdiction Case No. 2411 of 2018)
For the Petitioner/s : Mr.Upendra Kumar Chaubey
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 2412 of 2018)
For the Petitioner/s : Mr.Upendra Kumar Chaubey
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 2460 of 2018)
For the Petitioner/s : Mr.Rajive Ranjan Singh
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 2465 of 2018)
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
24/26
For the Petitioner/s : Mr.Upendra Kumar Chaubey
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey
(In Miscellaneous Jurisdiction Case No. 2594 of 2018)
For the Petitioner/s : Mr.Sanjay Kumar
For the Opposite Party/s : Mr.Smt. Shilpa Singh - Ga 12
(In Miscellaneous Jurisdiction Case No. 2611 of 2018)
For the Petitioner/s : Mr.Jitendra Kumar Roy
For the Opposite Party/s : Mr.Smt. Shilpa Singh - Ga 12
(In Miscellaneous Jurisdiction Case No. 2692 of 2018)
For the Petitioner/s : Mr.Panchu Ram
For the Opposite Party/s : Mr.Smt. Shilpa Singh - Ga 12
(In Miscellaneous Jurisdiction Case No. 3048 of 2018)
For the Petitioner/s : Mr.Rajive Ranjan Singh
For the Opposite Party/s : Mr.Smt. Shilpa Singh - Ga 12
(In Miscellaneous Jurisdiction Case No. 3113 of 2018)
For the Petitioner/s : Mr.Sanjay Kumar
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 3276 of 2018)
For the Petitioner/s : Mr.Maya Shankar Mishra
For the Opposite Party/s : Mr.Smt. Shilpa Singh
(In Miscellaneous Jurisdiction Case No. 3281 of 2018)
For the Petitioner/s : Mr.Bipin Bihari Singh
For the Opposite Party/s : Mr.Smt. Shilpa Singh - Ga 12
(In Miscellaneous Jurisdiction Case No. 3544 of 2018)
For the Petitioner/s : Mr.Ravi Prakash Dwivedi
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 3548 of 2018)
For the Petitioner/s : Mr.Vijay Kumar Mukul
For the Opposite Party/s : Mr.Shrimati Shilpa Singh Ga 12
(In Miscellaneous Jurisdiction Case No. 3555 of 2018)
For the Petitioner/s : Mr.Rakesh Ranjan
For the Opposite Party/s : Mr.Smt. Shilpa Singh
(In Miscellaneous Jurisdiction Case No. 3612 of 2018)
For the Petitioner/s : Mr.Rajive Ranjan Singh
For the Opposite Party/s : Mr.Shrimati Shilpa Singh Ga 12
(In Miscellaneous Jurisdiction Case No. 3613 of 2018)
For the Petitioner/s : Mr.Rajive Ranjan Singh
For the Opposite Party/s : Mr.Shrimati Shilpa Singh Ga 12
(In Miscellaneous Jurisdiction Case No. 3708 of 2018)
For the Petitioner/s : Mr.Pranav Kumar
For the Opposite Party/s : Mr.Aashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 3792 of 2018)
For the Petitioner/s : Mr.Mritunjay Prasad Singh
For the Opposite Party/s : Mr.Smt. Shilpa Singh
(In Miscellaneous Jurisdiction Case No. 3836 of 2018)
For the Petitioner/s : Mr.Dinesh Choudhary
For the Opposite Party/s : Mr.Smt. Shilpa Singh - Ga 12
(In Miscellaneous Jurisdiction Case No. 4062 of 2018)
For the Petitioner/s : Mr.Sanjay Kumar
For the Opposite Party/s : Mr.Smt. Shilpa Singh
(In Miscellaneous Jurisdiction Case No. 4094 of 2018)
For the Petitioner/s : Mr.Dhirendra Nath Jha
For the Opposite Party/s : Mr.Shrimati Shilpa Singh Ga 12
(In Miscellaneous Jurisdiction Case No. 4116 of 2018)
For the Petitioner/s : Mr.Shashi Shekhar Tiwary
For the Opposite Party/s : Mr.Smt. Shilpa Singh
(In Miscellaneous Jurisdiction Case No. 4248 of 2018)
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
25/26
For the Petitioner/s : Mr.Dinesh Choudhary
For the Opposite Party/s : Mr.Smt. Shilpa Singh
(In Miscellaneous Jurisdiction Case No. 4422 of 2018)
For the Petitioner/s : Mr.Daya Shanker Prasad
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 4490 of 2018)
For the Petitioner/s : Mr.Daya Shanker Prasad
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 4913 of 2018)
For the Petitioner/s : Mr.Abhishek Kumar
For the Opposite Party/s : Mr.Smt. Shilpa Singh
(In Miscellaneous Jurisdiction Case No. 5030 of 2018)
For the Petitioner/s : Mr.Angad Singh
For the Opposite Party/s : Mr.Smt. Shilpa Singh
(In Miscellaneous Jurisdiction Case No. 81 of 2019)
For the Petitioner/s : Mr.Upendra Kumar Chaubey
For the Opposite Party/s : Mr.Smt. Shilpa Singh
(In Miscellaneous Jurisdiction Case No. 126 of 2019)
For the Petitioner/s : Mr.Jagjit Roshan
For the Opposite Party/s : Mr.Smt. Shilpa Singh
(In Miscellaneous Jurisdiction Case No. 256 of 2019)
For the Petitioner/s : Mr.Rakesh Ranjan
For the Opposite Party/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Miscellaneous Jurisdiction Case No. 401 of 2019)
For the Petitioner/s : Mr.Panchu Ram
For the Opposite Party/s : Mr.Smt. Shilpa Singh (Ga12)
(In Miscellaneous Jurisdiction Case No. 695 of 2019)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey (Aag15)
(In Miscellaneous Jurisdiction Case No. 812 of 2019)
For the Petitioner/s : Mr.Pramod Mishra
For the Opposite Party/s : Mr.Smt. Shilpa Singh (Ga12)
(In Miscellaneous Jurisdiction Case No. 835 of 2019)
For the Petitioner/s : Mr.Rajive Ranjan Singh
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey (Aag15)
(In Miscellaneous Jurisdiction Case No. 836 of 2019)
For the Petitioner/s : Mr.Rajive Ranjan Singh
For the Opposite Party/s : Mr.Smt. Shilpa Singh (Ga12)
(In Miscellaneous Jurisdiction Case No. 840 of 2019)
For the Petitioner/s : Mr.Rajive Ranjan Singh
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey (Aag15)
(In Miscellaneous Jurisdiction Case No. 1338 of 2019)
For the Petitioner/s : Mr.Maya Shankar Mishra
For the Opposite Party/s : Mr.Smt. Shilpa Singh (Ga12)
(In Miscellaneous Jurisdiction Case No. 1482 of 2019)
For the Petitioner/s : Mr.Surya Kant Mishra
For the Opposite Party/s : Mr.Smt. Shilpa Singh (Ga12)
(In Miscellaneous Jurisdiction Case No. 1572 of 2019)
For the Petitioner/s : Mr.Md. Ziaul Quamar
For the Opposite Party/s : Mr.Smt. Shilpa Singh (Ga12)
(In Miscellaneous Jurisdiction Case No. 1918 of 2019)
For the Petitioner/s : Mr.Bharat Lal
For the Opposite Party/s : Mr.Smt. Shilpa Singh (Ga12)
(In Miscellaneous Jurisdiction Case No. 1972 of 2019)
For the Petitioner/s : Mr.Manish Kumar
For the Opposite Party/s : Mr.Smt. Shilpa Singh (Ga12)
(In Miscellaneous Jurisdiction Case No. 2101 of 2019)
Patna High Court MJC No.243 of 2018(9) dt.21-08-2019
26/26
For the Petitioner/s : Mr.Rakesh Ranjan
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey (Aag15)
(In Miscellaneous Jurisdiction Case No. 2396 of 2019)
For the Petitioner/s : Mr.Ajay Kumar Tiwary
For the Opposite Party/s : Mr.Smt. Shilpa Singh (Ga12)
======================================================
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
9 21-08-2019We have heard learned Advocate General on behalf of the State as well as some of the learned counsel in their respective cases.
Hearing could not conclude today. Put up on 22.08.2019 at 2:15 p.m. (Amreshwar Pratap Sahi, CJ) ( Rajeev Ranjan Prasad, J) avin/-
U