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State of Odisha - Section

Section 12 in The Orissa Air (Prevention and Control of Pollution) Rules, 1983

12. The qualification required for Government or State Board Anaiyst.

- The qualification for the Government or State Board Analyst under Subsections (1) and (2) of Section 29 shall be as follows :At least a 2nd class Bachelor's degree with any of the following subjects :Physics, Chemistry, Botany, Environmental Engineering, Geology, Public Health Engineering.Chapter - XII