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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(3)(b) in The Darjeeling Gorkha Hill Council Act, 1988

(b)his nomination is cancelled by the Government, if he is nominated by the Government, or by the Chairman of the General Council, if he is nominated by him, or