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State of Haryana - Section

Section 80 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

80. Lobbies, corridors, passages and balconies [Sections 8(2) and 25(2)(f)].

- The minimum width of any lobby, corridor, passage or balcony in a single- family or two-family residential building shall be at least 2'-6" and shall be of fire resisting materials and shall be carried on supports of fire resisting materials.