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[Cites 0, Cited by 12] [Section 7A(1)] [Section 7A] [Entire Act]

Union of India - Subsection

Section 7A(1)(b) in Employees Provident Funds Miscellaneous Provisions Act, 1952

(b)determine the amount due from any employer under any provision of this Act, the Scheme or the 33[Pension] Scheme or the Insurance Scheme, as the case may be, and for any of the aforesaid purposes may conduct such inquiry as he may deem necessary.]