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[Cites 1, Cited by 187]

Madhya Pradesh High Court

M.P.State Co-Operative Oil Seed ... vs Chief Secretary The State Of Madhya ... on 4 August, 2020

Author: Sanjay Yadav

Bench: Sanjay Yadav

                                                                      1                                WP-5417-2009
                                           The High Court Of Madhya Pradesh
                                                      WP-12741-2007

(M.P. STATE CO-POERATIVE OILSEED GROWERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) WP/16802/2007, WP/02320/2008, WP/02403/2008, WP/02412/2008, WP/02488/2008, WP/03816/2008, WP/06336/2008, WP/09409/2008, WP/10269/2008, WP/10836/2008, WP/10896/2008, WP/12395/2008, WP/13132/2008, CONC/01289/2009, WP/01894/2009, WP/03665/2009, WP/03802/2009, WP/04315/2009, WP/05417/2009, WP/05898/2009, WP/06647/2009, WP/06978/2009, WP/10737/2009, WP/01681/2010, WP/03298/2010, WP/05297/2011, WP/06673/2011, WP/09528/2011, WP/09529/2011, WP/16800/2011, WP/20181/2012, WP/01134/2013, WP/12443/2013, WP/19078/2013, CONC/01826/2014, WP/06214/2014, WP/11402/2014, WP/01119/2015, WP/05732/2015, WP/05733/2015, WP/10778/2015, WP/11068/2015, WP/11071/2015, WP/12034/2015, WP/15916/2015, WP/17677/2015, WP/19303/2015, WP/00448/2016, WP/06742/2016, WP/13335/2016, WP/13369/2016, WP/13504/2016, WP/13511/2016, WP/15705/2016, WP/17018/2016, WP/18432/2016, WP/18478/2016, WP/15106/2017, WP/15518/2017, WP/16180/2017, WP/21227/2017, WP/22312/2017, WP/13198/2018, WP/13360/2018, WP/13949/2018, WP/13953/2018, WP/13959/2018, WP/14327/2018, WP/14503/2018, WP/14947/2018, WP/18338/2018, WP/18340/2018, WP/18346/2018, WP/18347/2018, WP/18348/2018, WP/18350/2018, WP/18351/2018, WP/18357/2018, WP/18358/2018, WP/18363/2018, WP/18688/2018, WP/19498/2018, WP/20741/2018, WP/22788/2018, WP/26917/2018, WP/27269/2018, WP/28270/2018, WP/28271/2018, WP/28354/2018, WP/28763/2018, CONC/00356/2019, CONC/01110/2019, CONC/01178/2019, CONC/01792/2019, CONC/03246/2019, RP/00413/2019, WP/03244/2019, WP/06343/2019, WP/07161/2019, WP/07658/2019, WP/08233/2019, WP/08316/2019, WP/09037/2019, WP/09102/2019, WP/11558/2019, WP/12238/2019, WP/14279/2019, WP/16319/2019, WP/17203/2019, WP/20524/2019, WP/23132/2019, WP/23928/2019, WP/23938/2019, WP/24032/2019, WP/24249/2019, WP/25450/2019, WP/26543/2019, WP/27680/2019, CONC/00260/2020, WA/00100/2020, WP/00021/2020, WP/00322/2020, WP/00327/2020, WP/00352/2020, WP/00367/2020, WP/00370/2020, WP/00522/2020, WP/00588/2020, WP/00628/2020, WP/00634/2020, WP/00635/2020, WP/00648/2020, WP/00662/2020, WP/00680/2020, WP/00691/2020, WP/00746/2020, WP/00787/2020, WP/00840/2020, WP/00844/2020, WP/01082/2020, WP/01525/2020, WP/01985/2020, WP/02042/2020, WP/02201/2020, WP/02404/2020, WP/02471/2020, WP/02523/2020, WP/02543/2020, WP/03064/2020, WP/03199/2020, WP/03266/2020, WP/03366/2020, WP/03453/2020, WP/04656/2020, WP/04662/2020, WP/04666/2020, WP/04667/2020, WP/04692/2020, WP/04698/2020, WP/04738/2020, WP/04740/2020, WP/04773/2020, WP/04774/2020, WP/06214/2020, WP/07526/2020, WP/07702/2020, WP/09889/2020 37 Jabalpur, Dated : 04-08-2020 Heard through Video Conferencing.

Parties through their counsel.

As these matters are to be heard by learned Single Judge, office is directed to post these matters before appropriate Single Bench on 18th August, 2020.

                                     (SANJAY YADAV)                                        (B. K. SHRIVASTAVA)
                                         JUDGE                                                        JUDGE


                                  vivek


Signature Not Verified
  SAN




Digitally signed by VIVEK KUMAR
TRIPATHI
Date: 2020.08.04 12:05:38 IST