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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1)(f) in The Sikh Gurdwaras Act, 1925

(f)the submission by the office-holder or any of his predecessors-in-office of accounts relating to the income from the right, title or interest in question to the worshippers or to a managing body;