Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] State of Odisha - Subsection Section 107(1) in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989 (1)The Orissa Opium Rules, 1965, Orissa Excise Rules, 1965 to the extent it applies to Ganja, and The Orissa Dangerous Drugs Rules, 1965 are hereby repealed.
