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State of Punjab - Section

Section 11 in The Punjab Water Supply and Sewerage (Board Appointment of Committees) Regulations, 1979

11. Application of the Punjab Water Supply and Sewerage Board Act, 1976.

- Subject to regulations 4 to 10, meeting of the Committee shall be governed by rules applicable to the meetings of the Punjab Water Supply and Sewerage Board as embodied in the Punjab Water Supply and Sewerage Board (Conduct of Business) Rules, 1979.