Punjab-Haryana High Court
Hisar District Central Cooperative ... vs Civil Judge Sr. Divn. And Others on 9 February, 2015
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
247.
LPA No. 643 of 2014
Date of Decision : February 09, 2015
The Hisar District Central Cooperative Bank Limited through its CEO
....APPELLANT
Vs.
Civil Judge, Sr. Division and others
....RESPONDENTS
CORAM : HON'BLE MR. JUSTICE S.J. VAZIFDAR, ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present : None for the appellant.
Ms. Palika Monga, Deputy Advocate General, Haryana.
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S.J. VAZIFDAR, ACTING CHIEF JUSTICE (Oral) The matter called twice. The appellant and their Advocate are absent.
Dismissed for non-prosecution.
(S.J. VAZIFDAR) ACTING CHIEF JUSTICE (AUGUSTINE GEORGE MASIH) JUDGE February 09, 2015 pj PRERNA DATTA 2015.02.10 11:02 I attest to the accuracy and authenticity of this document High Court, Chandigarh