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State of Haryana - Section

Section 55 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

55. Drainage of courtyard.

- The storm water of an inner courtyard shall be discharged to the sewer or the storm water drain as the case may be.All other courtyard must be provided with one or more outlets through which rain water may pass to the drainage work.Explanation. - (a) An inner courtyard means a courtyard in which all its sides are bounded by rooms or verandahs or by dividing walls of the next houses and includes courtyard on the other floors of building.
(b)An outer courtyard is a courtyard in which at least one of the walls faces out into the open.