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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(13) in Sikkim Urban and Regional Planning and Development Act, 1998

(13)"Development" with is grammatical variation means the carrying out of building, engineering mining, quarrying or other operations in, on over or under land the cutting of a hill or any portion thereof or the making of any material change in any building or land, or in the use of any building or land, and includes sub-division of any land;