Section 7 in The Haryana Home Guards and Defence Services (State Service Class II) Rules, 1975
7. Qualifications.
- No person shall be appointed to the service unless he is in possession of qualifications and experience specified in column 3 Appendix 'B' to the rules in the case of direct recruitment and those specified in column 4 of the aforesaid Appendix in the case of recruitment by promotion or deputation.
