Section 85(1) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

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State of Odisha - Subsection

Section 85(1) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(1)Every [Corporator] [Substituted vide O.G.E. No. 1404 dated 12.9.2003.] wishing to cast his vote shall be supplied a voting paper on which the names of all the candidates shall be printed, typed, cyclostyled or legibly written in the following Form, both in English and Oriya.FormVoting Papers

Name of the Candidates	Column for placing the cross mark against thecandidate for whom the vote is given
(1)ShriShri	(2)

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State of Odisha - Subsection

Section 85(1) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003