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State of Sikkim - Section

Section 19 in Sikkim Land (Requisition and Acquisition) Act, 1977

19. Certain Laws to Cease to apply.

- The provisions of the Sikkim Public Security (Requisitioning and Acquisition of Immovable Property) Rules, 1962, and any other Law shall cease to apply and have any effect to any matter for which provision is made in this Act.