Section 311(b) in Tamil Nadu District Municipalities Act, 1920
(b)of all rules framed by the [State Government] [The words 'Provincial Government' were substituted for the words 'Local Government' by the Adaptation Order of 1937 and the word 'State' was substituted for 'Provincial' by the Adaptation Order of 1950.] under [clause (b) of sub-section (2) of section 303] [This expression was substituted for the words, figures and letter 'clause (b) and (c) of section 303' by section 127 of the Tamil Nadu District Municipalities (Amendment) Act, 1930 (Tamil Nadu Act X of 1930).], and
