Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 43 in West Bengal Societies Registration Rules, 1963 43. The secretary shall be supplied by the committee with copies of these rules and shall deliver to every person on demand a copy on payment of Rs..................
