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[Cites 0, Cited by 2] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(19) in Tamil Nadu Prohibition Act, 1937

(19)"toddy" means the fermented or unfermented juice drawn from a coconut, palmyra, date, or any other kind of palm tree ; [***] [The word 'and' was omitted by section 2(i) of the Madras Prohibition (Second Amendment) Act, 1938 (Madras Act XVII of 1938).][(19-A) 'transit' means to move through the territory of the State of Tamil Nadu from any place in India outside the State of Tamil Nadu to any other place in India outside the state of Tamil Nadu;] [Inserted by Tamil Nadu Act No. 2 of 1983.]