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State of Haryana - Section

Section 4 in Haryana Pond and Waste Water Management Authority Act, 2018

4. Salary, allowances and conditions of service.

(1)The salaries, allowances and other conditions of service of the Executive Vice- Chairperson, Technical Advisor and Member Secretary shall be such, as may be prescribed and shall hold the office for a period of three years or till attaining the age of sixty-five years, whichever is earlier.
(2)The tenure of the non-official members shall be for a period of two years and shall not be eligible for re-appointment beyond two terms.
(3)A member, other than ex-officio member may, at any time, by writing under his hand, addressed to the Chairperson, resign from his office.
(4)The non-official members shall receive such allowances for attending the meeting of the Authority, as may be prescribed.