Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(c) in The Opium Act, 1878 (c)where, in the case of an offence under clause, (d) of the same section the offender has in his possession any opium the than the opium in respect of which the offence has been committed, the whole of such opium,
