Himachal Pradesh High Court
Oic Ltd. vs . Hansa Devi & Ors. on 9 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
OIC Ltd. Vs. Hansa Devi & Ors.
FAO No. 487/2012.
09.03.2023 Present: Mr. Pritam Singh Chandel, Advocate, for the appellant.
Mr. G.R. Palsra, Advocate, for respondents No. 1 to 4.
None for respondents No. 5 & 6.
At the request of learned counsel for the appellant, list after two weeks.
( Sushil Kukreja ) Judge 9th March, 2023 (raman) ::: Downloaded on - 09/03/2023 20:38:04 :::CIS