Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(2)(b) in The U.P. Electricity (Regulation of Distribution and Consumption) Order, 1977 (b)Consumers, having contracted load above 100 KVA, and up to 500 KVA at Rs.30 per KVA on their contracted load subject to minimum of Rs.5,000.