Section 71(2) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003
(2)The control unit so sealed shall be kept in a specially prepared box on which the [Returning Officer] [Substituted vide O.G.E. No. 1404 dated 12.9.2003.] shall record the following particulars, namely(a)the name and number of the ward;(b)the particulars of the polling station where the control unit has been used;(c)serial number of the control unit;(d)the date of poll; and(e)the date of counting.
