Chattisgarh High Court
Smt. Jyoti Gupta vs State Of Chhattisgarh 10 ... on 12 July, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 3625/2018
Smt. Jyoti Gupta -v- State of CG and others.
12-7-2018 Mr. CJK Rao, Adv. for petitioner.
Mr. Dheeraj Wankhede, GA for the State/R-1 and 2.
None for R-3 and 4.
Issue notice to R-5 as per rules.
Counsel for the respondents No. 1 and 2 prays for and is granted two
weeks time to file reply.
Interim order to continue till the next date of hearing. List along with WPS No. 3613/2018.
Sd/-
(Sharad Kumar Gupta) Judge Pathak