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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Chattisgarh - Subsection

Section 38(2) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(2)If during the course of an examination any examiner becomes for any course, incapable of acting as such, Kulpati shall appoint an examiner to fill the vacancy.