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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(iii) in Punjab Cinemas (Regulation) Rules, 1952

(iii)'Electric Inspector' means an inspector appointed by the [Haryana] [Substituted for the words 'Punjab' vide Haryana Notification G.S.R. 53/P.A. 10/64/S.13/Amd. (1)/69, dated 14.3.1969.] Government under section 36 of the Indian Electricity Act, 1910;