Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 100(2)(a) in Jammu and Kashmir Co-Operative Societies Act, 1989

(a)the Board has previously authorised the exercise of the power conferred by sub-section (1) after hearing the objections, if any, of the mortgagor;