Madhya Pradesh High Court
Ms. R.C. Developers vs Executive Board Methodist Church India on 3 November, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CR No. 552 of 2022 (MS. R.C. DEVELOPERS Vs EXECUTIVE BOARD METHODIST CHURCH INDIA AND OTHERS) Dated : 03-11-2022 Shri P.K. Shukla, learned counsel for the applicant.
As prayed by learned counsel for the applicant, list after two weeks.
(SMT. ANJULI PALO) JUDGE rj Signature Not Verified SAN Digitally signed by RAJESH KUMAR JYOTISHI Date: 2022.11.03 19:17:08 IST