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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 1 in The Merged States (Laws) Act, 1949

1. Short title and commencement.

(1)This Act may be called the Merged States (Laws) Act, 1949 .
(2)It shall come into force on the 1st day of January, 1950 .