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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(b) in The U.P. Fruit Nurseries (Regulation) Act, 1976

(b)enter upon and inspect or cause to be inspected any fruit nursery and fruit plants therein and the account books and records relating thereto for the purpose of satisfying itself that the requirements of this Act and the rules made thereunder are being complied with;