Punjab-Haryana High Court
State Of Haryana And Another vs Kirpal Singh And Another on 4 September, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.1716 of 2012 (O&M)
State of Haryana and another
.....Appellants
Versus
Kirpal Singh and another
......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. D.D. Gupta, Additional. Advocate General, Haryana.
RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.1675 of 2012, titled as State of Haryana and another Vs. Parminder Singh and another.
(RAJESH BINDAL) JUDGE 04.09.2013 sarita Rani Sarita 2013.09.11 12:16 I attest to the accuracy and integrity of this document Chandigarh