Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 2 in The Airports Authority Of India (Amendment) Act, 2003

2. Amendment of long title.-

In the Airports Authority of India Act, 1994 (55 of 1994 ) (hereinafter referred to as the principal Act), in the long title, after the words" aeronautical communication stations", the words" for the purposes of establishing or assisting in the establishment of airports" shall be inserted.