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State of Bihar - Section

Section 302 in Bihar Board's Miscellaneous Rules, 1958

302. Indents for Maps.

- Indents for maps required from the Map Record and Issue Office must be duly approved and countersigned by the authorised officers. The following officers under the Board are authorised to countersign the indents:-Commissioner of Divisions.Collectors of Districts.Commissioner of Excise.Director of Land Records and Surveys.Where the contract system in not in force, the charge on account of maps is met from the ordinary contingent grant of the officer and adjusted accordingly in the accounts.