Section 14(7)(a) in The M.P. Zila Yojna Samiti Nirvachan Niyam, 1995

[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

(a)it bears the signature of the elected members or contains any word, sign or visible representation by which he can be identified; or

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