Section 23(6)(h) in The Wealth-Tax Act, 1957

[Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(6)(h) in The Wealth-Tax Act, 1957

(h)objecting to any order of the Assessing Officer under section 35 having the effect of enhancing the assessment or reducing a refund or refusing to allow the claim made by the assessee under the said section; or

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Union of India - Subsection

Section 23(6)(h) in The Wealth-Tax Act, 1957