Section 6(2)(c) in The Sikkim Police Act, 2008

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State of Sikkim - Subsection

Section 6(2)(c) in The Sikkim Police Act, 2008

(c)clean record of service in terms of indictment of the officer in any criminal or disciplinary proceeding or on the grounds of corruption or moral turpitude; and

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State of Sikkim - Subsection

Section 6(2)(c) in The Sikkim Police Act, 2008