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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(2)(c) in The Assam Health Establishments Act, 1993

(c)make such enquiries and put such questions to any person found in such place or establishment as he deems necessary in order to ascertain whether the place or the establishment is being used as a health establishment or not;