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[Cites 0, Cited by 0] [Section 236] [Entire Act]

State of Goa - Subsection

Section 236(c) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(c)nothing except appliances or requisites for first-aid is kept in a first-aid box or cupboard and such box or cupboard is so kept as to protect it against contamination by dust or other foreign matter and against penetration of moisture and such box or cupboard is kept in the charge of a person trained in first-aid and is always readily available during working hours.