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State of Tamilnadu - Section

Section 41 in Tamil Nadu Municipal Service Rules, 1970

41. Rules applicable to Government Servants shall apply. - The provisions of Fundamental Rules, Tamil Nadu Leave Rules, 1933, Tamil Nadu Manual of Special Pay and Allowances, Tamil Nadu Pension Code, as amended from time to time, as applicable to Government servants, shall apply in so far as they are not inconsistent with the rules made under the District Municipalities Act, 1920 (Tamil Nadu Act V of 1920).