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[Cites 0, Cited by 0] [Section 291(2)] [Section 291] [Entire Act]

Union of India - Subsection

Section 291(2)(d) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(d)Time prior to desertion unless the notation "R" (Run) or "R, Q" (Run Query) is removed;