Jammu & Kashmir High Court
Aayush Kamal Parwani vs Ut Of J&K & Anr on 1 April, 2021
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 101
Admission causelist
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
CrlM No.1281/2020 in
CRM(M) No.346/2020
Aayush Kamal Parwani .... Petitioner/Appellant(s)
Through:- Ms. Aparajita Jamwal,
Adv.
V/s
UT of J&K & anr. .....Respondent(s)
Through:- Mr. Aseem Sawhney,
AAG.
CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Respondent's counsel seeks and is granted two weeks' time to file objections.
List on 24.05.2021. Interim direction, if any, shall continue till next date before the Bench.
(Sindhu Sharma) Judge JAMMU 01.04.2021 Eva