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State of Assam - Section

Section 55 in The Assam Police Act, 2007

55. Investigation by special crime investigation unit –

the state government shall ensure that in all metropolitan PoliceStations having a population of 10 (ten) lakhs or more, a Special Crime Investigation Unit, headed by an officer not below the rank of Inspector of Police, is created with an appropriate strength of officers and staff, for investigating organized, economic, and heinous crimes. The personnel posted to this unit shall not be diverted to any others duty, except under very special circumstances with the written permission of the Director General of Police. The State Government may, however, gradually extend this scheme to other urban Police Stations.