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[Cites 0, Cited by 0] [Section 43(2A)] [Section 43] [Entire Act]

State of Tamilnadu - Subsection

Section 43(2A)(a) in Tamil Nadu Pension Rules, 1978

(a)In the case of a Government servant retiring in accordance with the provisions of these rules, after completing qualifying service of not less than thirty three years the amount of pension shall be determined as follows, namely:-