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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

State of Punjab - Subsection

Section 75(1)(b) in The Punjab Excise Act, 1914

(b)under Section 62, Section 63, Section 64, Section 65, Section 68, or Section 70, except on the complaint or report of the Collector or a excise officer authorized by him in that behalf.