Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 174(2)] [Section 174] [Entire Act] State of Himachal Pradesh - Subsection Section 174(2)(i) in The Himachal Pradesh Panchayati Raj Act, 1994 (i)he has been given notice to appear before the authorised officer and to show cause why he should not be so named; and