Madhya Pradesh High Court
The State Of Madhya Pradesh vs Barati Lal Sahu on 12 May, 2015
MCRC-20278-2014 (THE STA TE 0F MADHYA PRADESH Vs BARA TI LAL SAHU) 12-05-20 15 Shri Pushpendra Yadav, learned GA. for the appellant/State. Issue notice of I.A.No.24671/2014 to the respondents. P.F. within a
week.
(RAJENDRA MENON) (MOOL CHAND GARG) JUDGE JUDGE