Section 1 in The Foreign Exchange Management (Encashment Of Draft, Cheque, Instrument And Payment Of Interest) Rules, 2000
1. Short title and commencement .-(1) These rules may be called The Foreign Exchange Management (Encashment of Draft, Cheque, Instrument and Payment of Interest) Rules, 2000.
(2)They shall come into force on the 1st day of June, 2000.
