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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Punjab - Subsection

Section 45(1)(xxvi) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(xxvi)destruction of rats, locusts and other pests and other anti-plague measures; destruction of dogs and other anti-rabic measures;