Himachal Pradesh High Court
Tek Chand & Anr. vs . Kimtu Devi & Ors. on 6 January, 2023
Bench: Sabina, Sushil Kukreja
Tek Chand & anr. Vs. Kimtu Devi & ors.
OSA No.01 of 2023 .
06.01.2023 Present: Ms. Ritta Goswami, Senior Advocate with Ms. Komal Chaudhary, Advocate, for the appellants.
Mr. Ankush Dass Sood Senior Advocate with Mr.Jagdish Thakur, Advocate, for respondents No.2 & 3/ State.
OSA No.01 of 2023 & CMP No.279 of 2023 Notice. Mr. Jagdish Thakur, Advocate, accepts notice on behalf of respondents No.2 & 3.
Let notice be issued to respondent No.1 for 27.03.2023, on taking steps within a week.
Further proceedings before the learned Single Judge shall remain stayed.
( Sabina ) Judge ( Sushil Kukreja ) Judge January 06, 2023 (VH) ::: Downloaded on - 06/01/2023 20:36:25 :::CIS