Allahabad High Court
Smt.Singari Devi vs Sri Shiv Chandra Ram on 12 August, 2010
Court No. - 19 Case :- CONTEMPT No. - 514 of 2003 Petitioner :- Smt.Singari Devi Respondent :- Sri Shiv Chandra Ram Petitioner Counsel :- P.K.Mishra Hon'ble S.C. Chaurasia J.
List has been revised.
None appears on behalf of petitioner to press this contempt petition The contempt petition is dismissed for non prosecution.
Order Date :- 12.8.2010 psd